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Rajasthan High Court - Jodhpur

Kuriya vs State Of Rajasthan on 9 July, 2018

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                             JODHPUR
                                                         S.B. Criminal Misc. Bail No. 6155/2018

                                    1.Kuriya S/o Padam Ji , Aged About 55 Years,
                                    2.Shanker son of Roopji, aged 32 years,
                                    Both B/c Prajapat, R/o Gadanathg Ji, Ashpur Police Station
                                    Ashpur, District Dungarpur.
                                                                                                  ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                             ----Respondent


                                   For Petitioner(s)              :   Mr. J.V.S. Deora
                                   For Respondent(s)              :   Mr. K.V. Vyas, PP



                                              HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 09/07/2018 Learned Public Prosecutor is directed to call for the case dairy.

Put up on 20/07/2018.

In the meanwhile and till next date of hearing, the petitioner shall not be arrested in connection with FIR No.118/2018, Police Station Ashpur, District Dungarpur. However, he shall appear before the Investigating Officer and join the investigation as and when called upon to do so.

(VINIT KUMAR MATHUR),J Sanjaysolanki, srpa Powered by TCPDF (www.tcpdf.org)