Rajasthan High Court - Jodhpur
Kuriya vs State Of Rajasthan on 9 July, 2018
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc. Bail No. 6155/2018
1.Kuriya S/o Padam Ji , Aged About 55 Years,
2.Shanker son of Roopji, aged 32 years,
Both B/c Prajapat, R/o Gadanathg Ji, Ashpur Police Station
Ashpur, District Dungarpur.
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. J.V.S. Deora
For Respondent(s) : Mr. K.V. Vyas, PP
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 09/07/2018 Learned Public Prosecutor is directed to call for the case dairy.
Put up on 20/07/2018.
In the meanwhile and till next date of hearing, the petitioner shall not be arrested in connection with FIR No.118/2018, Police Station Ashpur, District Dungarpur. However, he shall appear before the Investigating Officer and join the investigation as and when called upon to do so.
(VINIT KUMAR MATHUR),J Sanjaysolanki, srpa Powered by TCPDF (www.tcpdf.org)