Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Article 274(2)] [Article 274] [Constitution] Constitution Subarticle Article 274(2)(b) in Constitution of India (b)a tax or duly by reference to the net proceeds whereof sums are for the time being payable out of the Consolidated Fund of India to any State.