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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab Public Moneys (Recovery of Dues) Act, 1983

(g)"Industrial Undertaking" includes an undertaking for the manufacture, preservation, storage or processing of goods, or for mining, or hotel keeping, or transportation of passengers or goods, or generation or distribution of electricity or any other form of power or development of any contiguous area of land as an industrial estate;