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State of Odisha - Section

Section 19 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

19. Instructions which may be issued for transfer of securities.

- The Corporation may, from time to time, issue instructions for controlling the transfer of any bond, debenture or other security as it may deem expedient; provided that no such instructions shall have effect on the holder or transferee of any bond, debenture or other security unless distinct notice of such instructions appears thereon.