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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(5) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(5)The first stage of evaluation shall involve the assessment of the technical proposal regarding technical, operational and environmental viability of the proposal as contained in the bidder's first envelopes vis-a- vis the specified requirements and criteria or minimum standards and the basic parameters specified in the bidding documents.