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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Uttar Pradesh - Subsection

Section 266(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)references to the members of a District Board of a district shall be construed as references to the members of the Zila Panchayat constituted under this Act for that district; and