Madhya Pradesh High Court
Deepak vs Public Trust on 1 August, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 26732 of 2022 (DEEPAK Vs REGISTRAR PUBLIC TRUST AND OTHERS) WP/28471/2022 Dated : 01-08-2023 Petitioner in person.
Shri Mukesh Parwal, Govt. Advocate for State. At the request of the petitioner, list on 04.08.2023 with WP No. 14224/2022.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified Signed by: SOUMYA RANJAN DALAI Signing time: 01-08-2023 17:59:05