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[Cites 0, Cited by 1] [Section 24(1)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(1)(a) in Karnataka Agricultural Produce Marketing Act 1966

(a)who with a view to inducing any voters to give or to refrain from giving a vote in favour of any candidates offers or gives any money or valuable consideration or holds out any promise of individual profit or holds out any threat of injury to any person; or