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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(c) in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

(c)"Energy Consumption" of the facility is the useful energy input that is supplied by the fuel (normally bagasse or other such biomass fuel).