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Himachal Pradesh High Court

Waten Singh Banyal And Others vs . State Of Hp on 18 May, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

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Waten Singh Banyal and others vs. State of HP and others CWP No.3860 of 2021 18.05.2023 Present: Mr. Ms. Yamini, Advocate, vice Mr. Virender Thakur, Advocate, for the petitioners.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. J.S. Guleria, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

List on 16.6.2023. Rejoinder, if any, be filed in the meanwhile.






                                                  ( Tarlok Singh Chauhan )
                                                     Acting Chief Justice





                                                     ( Satyen Vaidya )





                 May 18, 2023 (KS)                        Judge




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