Custom, Excise & Service Tax Tribunal
Indian Synthetic Rubber Private ... vs Designated Authority Directorate ... on 30 August, 2022
Author: Dilip Gupta
Bench: Dilip Gupta
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH
ANTI DUMPING APPEAL No. 51879 OF 2021
(Arising out of Final Findings No. 06/21/2019-DGTR dated 30.12.20210)
M/s Indian Synthetic Rubber Pvt. Ltd. ......Appellant
st
1 Floor, Tower 3, IGL Complex
Plot No. 2B, Sector-126,
NOIDA (UP) - 201 304
versus
1. The Union of India
Through the Secretary,
Ministry of Finance,
Department of Revenue,
North Block, New Delhi-110001
2. Designated Authority, Directorate
General of Anti-Dumping and Allied Duties
Ministry of Commerce & Industry
Parliament Street, Jeevan Tara
Building, 4th Floor, New Delhi-110001
3. M/s Reliance Industries Ltd.
Maker Chambers-IV Nariman Point
Mumbai - 400 021
4. Government of Republic of Korea
Ministry of Trade, Industry and Energy,
Government of the Republic of Korea
402 Hannuri-Daero,
Sejong-SI, 30118, Republic of Korea
5. Embassy of Republic of Korea in India
9,Chandragupta Marg, Chanakyapuri Extension,
Chanakyapuri,
New Delhi-110021
6. Kumho Petrochemical Co. Ltd.
East Wing 10-14th Floor,
Signature Towers Seoul,
100 Cheonggyecheon-Ro, Jung-Gu, Seoul,
KOREA
7. POSCO International
84-11, Namdaemunno 5 ga,
Jung-gu, SEOUL
KOREA
8. LG Corporation Ltd.
128, Yeoui-daero, Yeongdeungpogu,
Seoul, Korea
9. Pantos Logistics Co Ltd.
58, Saemunan-ro, Jongnu-gu,
Seoul-03184, KOREA RP
2
AD/51879/2021
10. S&I Corporation Limited
150, Magokjungang-ro,
Gangseo-gu,
Seoul - 07789
KOREA RP
11. Seetec Company Limited
54, Dogkot 1-ro, Daesan-eup, Seosan-si,
Chungcheongram-do ,
31901, Korea RP
12. Serveone Company Limited
150, Magokjungang-ro, Gangseo-gu,
SEOUL-07789, Korea RP
13. LG Chem Ltd.
LG Twin Towers, 128 Yeoui-daero,
Yeongdeungpo-gu,
Seoul, South Korea
14. CEAT Limited
463, Dr. Annie Besant Road, Worli,
MUMBAI-400030
15. MRF LIMITED
No. 114, Greams Road,
Chennai -600006 (Tamil Nadu)
16. JK Tyre and Industries Limited
3 Bahadur Shah Zafar Marg,
New Delhi
17. Apollo Tyres Limited
Apollo House, Plot No. 7, Sector-32,
Institutional Area,
Gurgaon- 122001
18. Rishiroop Polymers Pvt Ltd.
65, Atlanta Nariman Point,
Mumbai-400021
19. All India Rubber Industries Association
601, Pramukh Plaza "B" Wing,
485, Cardinal Gracious Road, Chakala, Andheri(E),
Mumbai-400099
20. Automotive Tyre Manufacturers Association ......Respondents
th
PHD House, 4 Floor, Siri Institutional Area,
Opp. Asian Games Village,
New Delhi-110016
APPEARANCE:
Ms. Reena Khair, Shri Rajesh Sharma, Ms. Shreya Dahiya, Shri Katham
Shukla and Shri Subham Jaiswal, Advocates, for the appellant.
3
AD/51879/2021
Shri Ashish Chandra, Shri Anupal Dasgupta, and Surinkhla Gupta, Advocate
for the Respondent
Shri Ameet Singh, Shri Mohit Yadav and Harjodh Singh, Pranav Narang,
Utkarsh Srivastava, Advocates for Designated Authority
Shri Rakesh Kumar, Authorised Representative for the Revenue
CORAM:
HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT
HON'BLE MR. P.V. SUBBA RAO, MEMBER (TECHNICAL)
HON'BLE MS. RACHNA GUPTA MEMBER (JUDICIAL)
DATE OF HEARING: 13.05.2022
DATE OF DECISION: 30.08.2022
ORDER
The appeal is allowed. For order, see order of date passed in Anti-Dumping Appeal No. 51491 of 2021.
(JUSTICE DILIP GUPTA) PRESIDENT (P.V. SUBBA RAO) MEMBER (TECHNICAL (RACHNA GUPTA) MEMBER (JUDICIAL) Golay