Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] UT Chandigarh - Subsection Section 4(3)(a) in The Punjab General Sales Tax (Second Amendment) and Validation Act, 2000 (a)from questioning in accordance with the provisions of the principal Act and the rules made thereunder, the levy or collection of such tax; or