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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(i) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(i)a member, other than an ex-officio member, shall hold office for a period not exceeding three years from the date of his appointment :