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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(6)(e) in Jharkhand Panchayat Raj Act, 2001

(e)All receipts connected with any of the schools, hospitals, dispensaries, buildings, institutions or under constructions vested in the Panchayat Samiti or constructed by it or under its control and management ;