Madras High Court
The Registrar vs Master Adarsh Srinivasan on 6 November, 2017
Author: Huluvadi G. Ramesh
Bench: Huluvadi G.Ramesh
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 6.11.2017
CORAM
THE HONOURABLE MR.JUSTICE HULUVADI G.RAMESH
AND
THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
W.A.No.661 of 2016
and
C.M.P.No.8544 of 2016
1. The Registrar,
Indian Institute of Science (IISC)
C.V.Raman Avenue,
Bangalore 560 012.
2. The Convener,
Kishore Vaigynanik Protsahan Yojana (KVPY)
Indian Institute of Science,
C.V.Raman Avenue,
Bangalore 560 012. Appellants
Versus
1. Master Adarsh Srinivasan
rep. by his mother and natural guardian
Mrs.Jayashree Srinivasan
2. The Principal Secretary,
Ministry of Human Resource Development,
Government of India, 302-C Shastri Bhavan,
New Delhi 110 011.
3. The Principal Secretary,
Ministry of Home Affairs,
Foreigner's Division,
Government of India, North Block,
Central Secretariat, New Delhi 110 001.
4. The Principal Secretary,
Ministry of Science and Technology,
Government of India, New Delhi 110 001.
5. The Registrar,
Indian Institute of Science Education
and Research (IISER)
Pune, Dr.Home Bhabha Road,
Pashan, Pune 411 008.
6. The Registrar
Indian Institute of Science Education and
Research (IISER)
Kolkata Mohanpur 741 246
West Bengal India
7. The Registrar
Indian Institute of Science Education and
Research (IISER) Mohali Knowledge city
Sector 81 SAS Nagar Manauli PO 140306
8 The Registrar
Indian Institute of Science Education and
Research (IISER) Bhopal Bhopal Bypass Road
Bhauri Bhopal 462 066 Madhya Pradesh State
9 The Registrar
Indian Institute of Science Education and
Research (IISER) Trivandrum College of
Engineering Trivandrum Campus
Trivanduram 695016 Kerala State Respondents
Prayer: Writ Appeal filed filed under Clause 15 of the Letters Patent against the order dated 22.3.2016 passed in W.M.P.No.4413 of 2016 in W.P.No.3445 of 2015 on the file of this court.
For appellants : Mr.C.V.Ramachandramurthy
For R1 : Mr.Mani Sundaragopal
JUDGMENT
(Judgment of the court was made by RMT.TEEKAA RAMAN, J.) When the matter was taken up for hearing, learned counsel for the first respondent submitted that the writ petition was filed seeking a direction for consideration of the writ petitioner for admission in the Academic Year 2016-17 by considering the rank secured by him in KVPY examination and obtained the interim order, as against which the present writ appeal has been filed by the appellants, however, pending the appeal, the writ petitioner has been selected through the State and Central Board channel and hence, he submitted that the writ petition has become infructuous.
2. Recording the same, the writ appeal is disposed of as there is no ground for challenging the order passed in the writ petition. No costs. The connected miscellaneous petition is closed.
(H.G.R.,J.)(T.K.R.,J.) 6.11.2017.
Index:Yes/No Internet:Yes/No ssk.
To:
1. The Registrar, Indian Institute of Science (IISC) C.V.Raman Avenue, Bangalore 560 012.
2. The Convener, Kishore Vaigynanik Protsahan Yojana (KVPY) Indian Institute of Science, C.V.Raman Avenue, Bangalore 560 012.
3. Master Adarsh Srinivasan rep. by his mother and natural guardian Mrs.Jayashree Srinivasan
4. The Principal Secretary, Ministry of Human Resource Development, Government of India, 302-C Shastri Bhavan, New Delhi 110 011.
5. The Principal Secretary, Ministry of Home Affairs, Foreigner's Division, Government of India, North Block, Central Secretariat, New Delhi 110 001.
6. The Principal Secretary, Ministry of Science and Technology, Government of India, New Delhi 110 001.
7. The Registrar, Indian Institute of Science Education and Research (IISER) Pune, Dr.Home Bhabha Road, Pashan, Pune 411 008.
6. The Registrar Indian Institute of Science Education and Research (IISER) Kolkata Mohanpur 741 246 West Bengal India
7. The Registrar Indian Institute of Science Education and Research (IISER) Mohali Knowledge city Sector 81 SAS Nagar Manauli PO 140306 8 The Registrar Indian Institute of Science Education and Research (IISER) Bhopal Bhopal Bypass Road Bhauri Bhopal 462 066 Madhya Pradesh State 9 The Registrar Indian Institute of Science Education and Research (IISER) Trivandrum College of Engineering Trivandrum Campus Trivanduram 695016 Kerala State HULUVADI G. RAMESH, J.
AND RMT.TEEKAA RAMAN, J ssk.
W.A.No.661 of 20166.11.2017.