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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(b) in The Anna University of Technology, Madurai Act, 2010

(b)An Appeal shall lie to the Vice-Chancellor against any order of the Registrar imposing any of the penalties specified in Clause (a).