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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(3)(b) in Himachal Pradesh Technical University Act, 2014

(b)The State Government/Department/State University/Autonomous Bodies of State Government or Public Sector Undertakings concerned pays to the University at the time of his permanent absorption in the University, the capitalized value of the retirement benefits in respect of past service of the employee in that Organization; and