Chattisgarh High Court
Pawan Kumar Agrawal vs Tribhuvanshwar Sharan Singhdev on 26 June, 2024
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P(227) No.173 of 2024
Pawan Kumar Agrawal Versus Tribhuvanshwar Sharan Singhdev
& Ors.
26.06.2024 Petitioner in person appears through Video Conferencing.
Shri Anurag Singh, counsel for Respondent No.1.
Petitioner prays time on the ground that arguing Counsel Shri Abhijeet Anand is not available.
As prayed, post it after 4 weeks.
Sd/-
(Deepak Kumar Tiwari) JUDGE Priya