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Chattisgarh High Court

Pawan Kumar Agrawal vs Tribhuvanshwar Sharan Singhdev on 26 June, 2024

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                W.P(227) No.173 of 2024
           Pawan Kumar Agrawal Versus Tribhuvanshwar Sharan Singhdev
                                    & Ors.



26.06.2024         Petitioner in person appears through Video Conferencing.

                  Shri Anurag Singh, counsel for Respondent No.1.

Petitioner prays time on the ground that arguing Counsel Shri Abhijeet Anand is not available.

As prayed, post it after 4 weeks.

Sd/-

(Deepak Kumar Tiwari) JUDGE Priya