Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

UT Ladakh - Subsection

Section 39(5)(b) in The University of Ladakh Act, 2018

(b)Affecting the conditions of recognition and affiliation of constituent, autonomous and affiliated colleges to the Cluster University after consultation with the Academic Council.