Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(3)] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(3)(H) in The Subsidiary Rules

(H)G.O. no. 774/XII-A-13, dated the 10th August, 1935.