Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Madhya Pradesh - Subsection Section 26(2)(c) in The M.P. Stamp Rules 1942 (c)that he has passed the [Higher Secondary Examination or High School Examination] of Madhya Pradesh Board of Secondary Education or an equivalent examination, grant a licence in Form B in Appendix III.