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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(6) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(6)The Presiding Officer shall, then, deliver the ballot boxes (used and unused), the ballot paper account, the Presiding Officer diary, sealed packets referred to in sub-rule (4) and all other polling materials to the Returning Officer who shall arrange to receive them and grant a receipt for the same.