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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)The University shall not accept bequest, donation or an endowment, the benefits whereof are sought to be restricted to any caste, creed, religion, community or region, or the sums of which are less than Rs. 30,000, Rs. 20,000 and Rs. 15,000 for instituting gold medal, silver medal and cash prizes respectively and in the case of scholarship the net annual income shall not be less than Rs. 1,500.