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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4)(III) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(III)a provision requiring the submission of every proposal for the revision of pay scale and rate of allowances of the officers, teachers, and other persons employed by the University to the State Government for the sanction;