Delhi High Court - Orders
Raghubir Singh & Ors vs Municipal Corporation Of Delhi & Anr on 1 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10468/2023
RAGHUBIR SINGH & ORS. ..... Petitioners
Through: Mr. M.L. Vashistha, Advocate with
Mr. Ankit Singh, Advocate.
versus
MUNICIPAL CORPORATION OF DELHI & ANR. .... Respondents
Through: Mr. Abhinav Sharma & Mr Mahender
Shukla, Advocates for R- 1/MCD
Mr. Arun Birbal & Mr. Sanjay Singh,
Advocates for R-2/DDA
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 01.09.2023 At request of Mr. Abhinav Sharma, learned counsel appearing on behalf of the Municipal Corporation of Delhi, the hearing of the writ petition is adjourned.
Re-notify on 03rd October, 2023.
SIDDHARTH MRIDUL, J TARA VITASTA GANJU, J SEPTEMBER 1, 2023/RK W.P.(C) 10468/2023 Page 1 of 1 This is a digitally signed order.
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