Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(e) in The Maharashtra Universities Act, 1994

(e)has been punished for indulging in or promoting unfair practices in the conduct of any examination in any form anywhere.