Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(1) in The Delhi Water Board Act, 1998 (1)The Government shall, as soon as may be after the issue of the notification under sub-section (3) of section 1, constitute the Delhi Water Board by notification in the official gazette.
