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Orissa High Court

Chairman And Managing Director vs Satyapriya Mohanty And Others on 27 October, 2022

Author: M.S. Raman

Bench: M.S. Raman

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.A. No. 395 of 2018



                   Chairman and Managing Director, ....                     Appellants
                   ITDC, Scope Complex and Another
                                                                               None
                                                 -versus-
                   Satyapriya Mohanty and Others             ....          Respondents
                                                                               None
                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE M.S. RAMAN
                                                ORDER

Order No. 27.10.2022

03. 1. None appears for the parties.

2. The writ appeal is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice (M.S. Raman) Judge S.K. Jena/Secy.