Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 42] [Entire Act] NCT Delhi - Subsection Section 42(f) in The Delhi Municipal Corporation Act, 1957 (f)the regulation of places for the disposal of the dead and the provision and maintenance of places for the said purpose;
