Supreme Court - Daily Orders
Rupak Rathi vs Anita Chaudhary on 14 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.66224 OF 2017 IN CIVIL APPEAL NO. 6667 of 2015
RUPAK RATHI Appellant(s)/
Applicant(s)
VERSUS
ANITA CHAUDHARY Respondent(s)
O R D E R
We have heard learned counsel for the parties.
We do not see any merit in the application for directions and also in the appeal which are hereby dismissed.
Pending applications, if any, shall also stand disposed of.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, August 14, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.08.17 16:02:30 IST Reason: ITEM NO.4 COURT NO.9 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS I.A. NO.66224 of 2017 in Civil Appeal No(s). 6667/2015 RUPAK RATHI Appellant(s) VERSUS ANITA CHAUDHARY Respondent(s)
(IA No.66224/2017-APPROPRIATE ORDERS/DIRECTIONS and IA No.66227/2017-EXEMPTION FROM FILING O.T.) Date : 14-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Mr. Sanjay Sarin,Adv.
Ms. Gagan Deep Kaur,Adv.
Mr. Rohin Oza,Adv.
Mr. Dinkar Kalra, AOR For Respondent(s) Mr. R. Jawahar Lal,Adv.
Mr. Siddharth Bawa,Adv.
Mr. Ashwani Kumar, AOR Mr. Shyamal Anand,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, application for directions and appeal are dismissed.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER COURT MASTER
(Signed order is placed on the file)