Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(n) in The Maharashtra Nurses Act, 1966

(n)under section 23, the manner of holding inquiries and conditions and fee payable for re-entering the name in the Register and List;