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[Cites 0, Cited by 0] [Section 73H(16)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(16)(cc) in The M.P. Factories Rules, 1962

(cc)from material stacked or deposited alongside the track, on the ground or on a loading platform to the centre of the nearest track, half the overall width of the widest wagon of that guage, plus half the width of its door when opened directly outward, plus 1 metre.