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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Oil Mines Regulations, 2017

(1)The owner of a mine shall submit in writing to the Chief Inspector of Mines and the Regional Inspector, a statement showing names and designation of every person authorised to act on behalf of the owner in respect of management, control, supervision and direction of the mine.