Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Court-fees (Amendment) Act, 1939 7. Omission of Clause (b) of section 7 (iv) of Act VII of 1870. - Clause (b) of Section 7 (iv) of the principal Act shall be omitted.
