Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(g) in Police Regulations, Calcutta, 1968 (g)Entries relating to extortion and assault committed by professional bullies shall be sidelined in red ink so as to facilitate subsequent search.
