Section 2 in Orissa State Youth Welfare Board Rules, 1996
2. Definition.
- In these rules, unless the context signifies otherwise.(a)"Academy" means the Orissa State Academy of Adventure and Martial Arts;(b)"District Council" means the District Councils mentioned in Rule 14;(c)"Executive Board" means the Executive Board of the Orissa State Youth Welfare Board;(d)"General Council" means the General Council of the State Board;(e)"Government" means the State Government of Orissa in the Department of Sports and Youth Services;(f)"Marital Arts" means various genres of Marital Arts of Orissa including Ghumura, Paik Akhada, Ranapa, Banbadi, Chhau and Birabaja; and(g)"State Board" means the Orissa Youth Welfare Board;Objects and the State BoardObjects :
