Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534] [Entire Act] Bengal Presidency - Subsection Section 534(b) in Police Regulations, Bengal , 1943 (b)When such unidentified person is in custody of the police, details concerning him shall be entered in the register by the Court officer.
