59. Infected persons not to engage in certain trades and occupations.
- No person shall, while suffering from, on in circumstances in which he is likely to spread, any infectious disease,-(a)make, Carry or offer for sale, or take any part in the business of making, carrying or offering for sale, any article of food for human consumption; or(b)engage in any other occupation without a special permit from the Health Officer of the local authority concerned or otherwise than in accordance with the conditions specified therein; or(c)bath, wash, wash clothes in or near or lake water from any public well, tank, pond, pool, spring, stream, or water-course or other sources of public water-supply; or(d)wilfully touch any article of food, drink, medicine or drug exposed for sale by others.
