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State of Telangana - Section

Section 12 in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

12. The Committee for admissions shall authorise one amongst them to notify the Venue, Date and Time of 2nd counseling to fill up the vacant seats if any, after 1st counseling for Management Quota Seats.