Allahabad High Court
Iswar Kumar vs State Of U.P. on 15 April, 2015
Bench: Sudhir Agarwal, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 494 of 1993 Appellant :- Iswar Kumar Respondent :- State Of U.P. Counsel for Appellant :- N.Lal Counsel for Respondent :- Sc Hon'ble Sudhir Agarwal,J.
Hon'ble Anil Kumar Sharma,J.
(Civil Misc. Re-hearing Application No.107730 of 2015) The appeal was cognizable by Hon'ble Single Judge. Hence by order dated 25.3.2015 it was directed to be listed before appropriate bench.
This application praying for re-hearing of appeal is misconceived and hence rejected.
Order Date :- 15.4.2015 sc