Section 2(d) in The West Bengal Public Libraries Act, 1979
(d)[ "District" means a district of West Bengal and includes Calcutta as defined in the Calcutta Municipal Corporation Act, 1980;] [[Clause (d) first substituted by W.B. Act 8 of 1982, then again substituted by W.B. Act 24 of 1985. Previous clause (d) was as under :-
