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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(q) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(q)"Authorized officer" means an officer of the licensee or supplier as the case may be, authorized in this behalf by the State Government as per provisions of section 135 of the Act;