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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 26 November, 2021

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                            1                               CRA-7875-2018
                                                  The High Court Of Madhya Pradesh
                                                           CRA No. 7875 of 2018
                                                (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       18
                                       Jabalpur, Dated : 26-11-2021
                                                Shri Madan Singh, learned counsel for the appellants.
                                                Shri    Pushpendra     Verma,     learned    Panel    Lawyer     for    the
                                       respondent/State.

As prayed, list the case after two weeks.





                                          (VIVEK AGARWAL)                                             (SUNITA YADAV)
                                               JUDGE                                                        JUDGE

                                       Tabish




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Date: 2021.11.26 17:27:49 IST