Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 26 November, 2021
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-7875-2018
The High Court Of Madhya Pradesh
CRA No. 7875 of 2018
(NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
18
Jabalpur, Dated : 26-11-2021
Shri Madan Singh, learned counsel for the appellants.
Shri Pushpendra Verma, learned Panel Lawyer for the
respondent/State.
As prayed, list the case after two weeks.
(VIVEK AGARWAL) (SUNITA YADAV)
JUDGE JUDGE
Tabish
Signature Not Verified
SAN
Digitally signed by MOHD TABISH KHAN
Date: 2021.11.26 17:27:49 IST