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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(a) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(a)in the case of any of the crops referred to in sub-section (I), the market price at the taluk headquarters last published under sub-section (1) before the date when such fair rent became payable;