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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(ii) in The M.P. Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982

(ii)manipulates issue of fictitious transit passes with a view to give benefit to any person or for causing wrongful loss to the Government department,