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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in The Pepsu Townships Development Board Act, 1954

(2)Words and expressions used and not defined in this Act, but defined in the Punjab Municipal Act, 1911 (Punjab Act III of 1911) [ x x x x] [Omitted by Punjab Act 19 of 1973.] shall have the same meanings as are respectively assigned to them in the said Act.