Section 26 in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
26. Repeal and saving.
(1)The Tamil Nadu Exhibition of Films on Television screen through Video Cassette Recorders (Regulation) Ordinance, 1984 (Tamil Nadu Ordinance 2 of 1984) is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.
