Section 1908 in The Sailing Vessels (Members Of Crew) Rules, 1967
1908.
G.S.R. 533 dated 23th March, 1967. - In exercise of the powers conferred by Sec.435 and Sec.457 of the Merchant Shipping Act, 1958 (44 of 1958), and of all other powers hereunto enabling, the Central Government hereby makes the following rules, namely :
