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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

(iii)"Committee of EAMCET" means the committee empowered to conduct EAMCET for Engineering, Architecture, Pharmacy,Agriculture, Medical and Dental Courses and to prepare the merit list of the candidates as per the marks obtained in the above test for enabling entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses.