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State of Haryana - Section

Section 14 in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

14. Leave, pension and other matters.

- In respect of leave, pension and other cognate matters not expressly provided for in this Act, the members of the Service shall be governed by such rules and regulations as may have been or may hereafter be, framed by competent authority under article 309 of the Constitution of India.